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Union of India - Section

Section 1624 in Prevention Of Collision On National Waterways Regulations, 2002

1624.

Ministries of shipping (Inland Waterways Authority of India) Noti. dated 30th November, 2004.- In exercise of the powers conferred by Section 35 of the Inland Waterways Authority of India Act, 1985 (82 of 1985), the Inland Waterways Authority of India, with the prior approval of the Central Government, hereby makes the following regulations for prevention of collision on national waterways, as under, namely: