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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(5) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(5)The salary, allowance, requisite qualifications and other service conditions of services of the teaching and non-teaching staff shall be the same as may be prescribed by the Council with approval of State Government.Admission