Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 71 in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987 71. Vesting of Common Good Fund. - The Common Good Fund shall vest in a Committee constituted by the Government and shall be administered in such manner as may be prescribed.
