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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2)(a) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(a)to satisfy itself that necessary measures for discipline, employment, teaching of industries and medical care are being taken;