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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(xxxi) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(xxxi)to execute conveyances regarding transfers, mortgages, leases, licenses, agreements and other conveyances in respect of the property, movable or immovable, Government securities, belonging to the University or to be acquired for the purposes of the University, after taking prior permission of the Government;