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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Jharkhand - Subsection

Section 81(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)In the market areas the Market Committee shall exercise such rights as may be necessary for the convenient control of the market and for the convenience and comfort to the persons using the market and for collection of the fees, in accordance with provisions of the Act, Rules and Bye-laws.