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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(7) in Central Council of Homoeopathy (General) Regulations, 2018

(7)The Chairperson of a Committee may, with the consent of the President, invite not more than one member of the Central Council to attend any meeting of the Committee, who is not a member of that particular committee and the person so invited shall be free to participate in the discussions of the committee but shall not have the right to vote:Provided that where financial commitment is not involved, any number of members can be invited by the Chairperson of a committee with the consent of the President and such invited members shall be free to participate in the discussions of the committee but shall not have the right to vote.