Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Goa - Subsection Section 38(a) in The Goa University Act, 1984 (a)the first Chancellor and the first Vice-Chancellor shall be appointed by the [Chancellor] [Substituted by the Amendment Act 3 of 2000.] and each of the said officers shall hold office for a term of five years;
