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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(3) in Haryana Fisheries Rules, 1996

(3)The fee for the issue of licence under sub-rule (1) shall be as follows :-
Period of licence Amount of fee
(a) For one year licence .. Rs. 100
(b) Monthly licence .. Rs. 50
(c) Seven days licence .. Rs. 25
(d) Daily licence .. Rs. 5