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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(1)There shall he established for each Committee, a fund to be called `Market Committee Fund' to which shall be credited al moneys received by it including all loans raised by it and advances and grants made to it.