Section 2(i) in A.P. Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017
(i)"Act" means the' Andhra Pradesh Educational Institutions (Regulation of Admission, 'and Prohibition of Capitation Fee) Act, 1983f(A.P Act No.5 of 1083)
