Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Union of India - Subsection Section 111(2) in The Petroleum Rules, 2002 (2)No mains operated portable lamp shall be operated at a voltage exceeding 25 volts above the earth:Provided that the Chief Controller may, at his discretion, allow higher operating voltage not exceeding 55 volts above earth.
