Rajasthan High Court - Jaipur
Ramsingh vs Narcotic Control Bureau on 4 April, 2017
Author: Sabina
Bench: Sabina
(1 of 1)
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. CRIMINAL MISCELLANEOUS BAIL NO. 4324/2017
Ramsingh Son of Shri Pooran Singh,, Aged About 35 Years,
R/o Village Sunam, Tehsil Sunam, Police Station Sunam
District Sanrur (Punjab).
(At Present Confined in Sub Jail Neem Ka Thana, Sikar)
----Petitioner
Versus
Narcotic Control Bureau Through Standing Counsel.
----Respondent
__________________________________________ For Petitioner : Mr. Anil Upman For Respondent : Mr. Tej Prakash Sharma __________________________________________ HON'BLE MRS. JUSTICE SABINA Order 4/4/2017 Learned counsel for the petitioner submits that he may be permitted to withdraw the petition.
Ordered accordingly.
(SABINA)J. Mohita/34