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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(2) in The Sikkim Police Act, 2008

(2)It shall be lawful for the District Magistrate to call for information or assistance of a general or special nature from the Police with respect to the matters specified in sub-section (1), and the Superintendent of Police shall furnish such information and all necessary assistance to the District Magistrate for the purpose.