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State of Bihar - Section

Section 13 in Bihar Staff Selection Commission Conduct of Examination Rules, 2010

13.

At the time of applying for main examination, the examinees shall be required to furnish option for the available posts in the application, which may not be changed. The recommendation of selected candidates shall be made by the Commission in view of merit and option, on the basis of result of main examination and after the verification of certificates and health examination.