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[Cites 0, Cited by 45] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Unlawful Activities (Prevention) Act, 1967

(2)Whoever, in any way, assists any unlawful activity of any association, declared unlawful under section 3, after the notification by which it has been so declared has become effective under sub-section