Bombay High Court
Bayer Bio-Science Pvt. Ltd, Bayer ... vs State Of Mah. Thr. Pravinkumar S/O. ... on 3 April, 2023
Author: G.A. Sanap
Bench: G. A. Sanap
1 58-APL No.439.2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APL) NO. 439 OF 2023
Bayer Bio-Science Pvt. Ltd, and Another
..VS..
State of Maharashtra
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. A.S. Deshpande, Advocate for Applicant.
Mr. S.A. Ashirgade, APP for Non-applicant.
CORAM : G.A. SANAP, J.
DATED : 03rd APRIL, 2023 At the request of the learned APP, two weeks time is granted, as a last chance, for filing reply.
2. Stand over after two weeks.
3. Interim order to continue till next date.
(G.A. SANAP, J.) Kirtak ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 18:03:52 :::