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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2)(c) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(c)the period for which, the fee on the payment of which and the conditions subject to which the licence may be renewed under Sub-section (3) of Section 7;