Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in The Explosives Rules, 2008

(2)inside the building-
(a)man-limit and explosives limit;
(b)general safety instructions;
(c)operating instructions; and
(d)safe process details.