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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(1) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(1)Where the livestock attached is not left in the charge of the 'defaulter, the expenses for feeding and watering it shall be charged at such rate as the Revenue Court may, by general or special order, fix.