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[Cites 0, Cited by 0] [Section 130(3)] [Section 130] [Entire Act]

State of Maharashtra - Subsection

Section 130(3)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)subject to such conditions as the State Government may specify in this behalf, in such co-operative society as may be approved by the State Government;