Gujarat High Court
Surya Prakash Durgaprasad Sharma vs Sundaram Finance Company, Bharuch on 8 April, 2025
NEUTRAL CITATION
C/SCA/4519/2025 ORDER DATED: 08/04/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4519 of 2025
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SURYA PRAKASH DURGAPRASAD SHARMA & ANR.
Versus
SUNDARAM FINANCE COMPANY, BHARUCH
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Appearance:
MR AG JOSHI(365) for the Petitioner(s) No. 1,2
MS VIRAJ A JOSHI(10171) for the Petitioner(s) No. 1,2
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CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE
Date : 08/04/2025
ORAL ORDER
After some submissions, the learned counsel submits that he may be permitted to withdraw the present Special Civil Application with a liberty to prefer appropriate representation to the respondent company.
Permission is granted with the aforesaid liberty. The Special Civil Application is accordingly dismissed, as withdrawn.
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