Gujarat High Court
State Of Gujarat vs Cosmos International on 27 September, 2013
Author: Ks Jhaveri
Bench: Ks Jhaveri
STATE OF GUJARAT....Applicant(s)V/SCOSMOS INTERNATIONAL LTD.....Respondent(s) O/OJCA/332/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION NO. 332 of 2013 In STAMP NUMBER NO. 1390 of 2013 ================================================================ STATE OF GUJARAT....Applicant(s) Versus COSMOS INTERNATIONAL LTD.....Respondent(s) ================================================================ Appearance: GOVERNMENT PLEADER for the Applicant(s) No. 1 UCHIT N SHETH, ADVOCATE for the Respondent(s) No. 1 ================================================================ CORAM: HONOURABLE MR.JUSTICE KS JHAVERI and HONOURABLE MR.JUSTICE K.J.THAKER Date : 27/09/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Minor delay in making the payment is condoned. Office is directed to register the tax appeal (stamp number) by giving pacca number.
(K.S.JHAVERI, J.) (K.J.THAKER, J) (pkn) Page 2 of 2