Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 27 in Bihar Land Disputes Resolution Rules, 2010 27. Orders and directions in certain cases. - The Competent Authority may pass such order or give such direction, as may be necessary or expedient to secure the ends of justice.
