Section 6 in The Bihar Clinical Establishments (Control and Regulation) Act, 2007
6. Transfer of ownership of Clinical Establishment.
- In case of transfer of ownership, proprietorship or management of a clinical establishment, the certificate of registration in respect thereof shall cease to have effect after thirty days from the date on which such transfer is effected:Provided that within thirty days from the date of such transfer referred above the transferor and the transferee shall jointly communicate the fact of such transfer to the Appropriate Authority and the transferee shall, for the maintenance of the clinical establishment for the remaining period of the certificate of registration in accordance with the provisions of this Act, make an application for change of ownership on payment of a token fee of rupees fifty only.
