Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(1)Excise Commissioner may issue suitable instructions on matters related to import, export, transit and internal transport of Power Alcohol and compliance of such instructions will be mandatory.