Himachal Pradesh High Court
Vinay Kumar vs . State Of H.P. & Anr. on 3 November, 2023
Author: Virender Singh
Bench: Virender Singh
Vinay Kumar Vs. State of H.P. & anr.
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Cr. MMO No. 1133 of 2023 3.11.2023 Present: Mr. Sanjay Bhardwaj, Advocate, for the petitioner.
Mr. Tejasvi Sharma Addl. AGs with Ms. Leena Guleria, Dy. A.G., for the respondent No. 1.
Notice Mr. Tejasvi Sharma, Learned Additional of Advocate General appears and waives service of notice on behalf of respondent No.1-State. He prays for and is rt granted two days' time to file status report, if any, on behalf of respondent No. 1.
Notice be issued to respondent No. 2, on steps being taken within two days, returnable for 9.11.2023.
(Virender Singh) Judge November 3, 2023 (kalpana) ::: Downloaded on - 03/11/2023 20:36:36 :::CIS