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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(k) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(k)Every candidate recommended under sub-rule (i) shall be required to state whether he would be willing to serve on any ministerial post if he is not selected by the Rajasthan Public Service Commission for the posts mentioned in that sub-rule.