Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 253] [Entire Act] State of Jharkhand - Subsection Section 253(b) in Jharkhand Municipal Act, 2011 (b)devise collection of wastes from slums and squatter areas or other localities including hotels, restaurants, office complexes and commercial areas,
