Section 35(6) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
(6)Notwithstanding anything contained in this section, the regulations made under the Punjab Agricultural University Act, 1970, and in force immediately before the commencement of this Act, shall, in so far as they are not inconsistent with the provisions of this Act, and subject to such adaptations and modifications, as may be notified by the State Government, be the first regulations of the University.
