Delhi High Court - Orders
Mehbooba Mufti vs Union Of India & Anr on 28 April, 2021
Author: Jasmeet Singh
Bench: Chief Justice, Jasmeet Singh
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 571/2021 & CRL.M.A. 4128 - 4129/2021, CRL.M.A.
4739/2021, CRL. APPL. 6323 - 6324/2021
MEHBOOBA MUFTI ..... Petitioner
Through: Ms. Nitya Ramakrishnan, Mr.
Prasanna S, Ms. Vinoothna Vinjam, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Tushar Mehta, Ld. Sol. Gen. &
Mr. Chetan Sharma, Ld. ASG with Mr. Kirtiman
Singh, CGSC, Mr. Waize Ali Noor, Ms. Taha
Yasin Advs. for R-1/UOI
Mr. Tushar Mehta, Ld. Sol. Gen with Mr. Zoheb
Hossain, Spl Counsel for ED, Mr. Amit Mahjan,
CGSC for R-2/ ED
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 28.04.2021 Proceedings in the matter have been conducted through video conferencing.
List on 14th July, 2021.
CHIEF JUSTICE JASMEET SINGH, J APRIL 28, 2021 'ms' Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:05.05.2021 11:42:09