Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(j) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020 (j)the procedure for appeal to the Governing Body by any employee or student against the action of any officer or authority of the University;
