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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2)(a) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954

(a)the form and manner in which the application for determination of compensation may be made by the landlord;