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Allahabad High Court

Kamal Singh Chandel vs State Of U.P. And Others on 4 January, 2013

Author: Dilip Gupta

Bench: Dilip Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 29927 of 2007
 

 
Petitioner :- Kamal Singh Chandel
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bhoopendra Nath Singh,Devendra Pratap Singh
 
Respondent Counsel :- C.S.C.,K.K. Tripathi,M.N. Pathak
 

 
Hon'ble Dilip Gupta,J.
 

A request has been made on behalf of learned counsel for the petitioner to pass over the case.

List after two weeks.

Order Date :- 4.1.2013 SK