Allahabad High Court
Kamal Singh Chandel vs State Of U.P. And Others on 4 January, 2013
Author: Dilip Gupta
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - A No. - 29927 of 2007 Petitioner :- Kamal Singh Chandel Respondent :- State Of U.P. And Others Petitioner Counsel :- Bhoopendra Nath Singh,Devendra Pratap Singh Respondent Counsel :- C.S.C.,K.K. Tripathi,M.N. Pathak Hon'ble Dilip Gupta,J.
A request has been made on behalf of learned counsel for the petitioner to pass over the case.
List after two weeks.
Order Date :- 4.1.2013 SK