Section 156(vi) in Rajasthan Land Revenue (Land Records) Rules, 1957
(vi)[ In case of every transfer of land and attestation of mutation the Patwari shall make the following entry in column 17 of the Jamabandi (P-26)- [Added by G.S.R 24, Dated 7-5-94; published in Rajasthan Gazette Part IV-C(I), Dated 12-5-94, p. 18.]