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[Cites 0, Cited by 0] [Section 197] [Entire Act]

Union of India - Subsection

Section 197(d) in The Coal Mines Regulations, 2011

(d)the design of mixer shall be such as to minimise the possibility of frictional heating, Compaction and confinement and bearings and gears shall be protected against accumulation of product dusts and shall preferably by outboard type;