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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(3)(c) in Water (Prevention and Control of Pollution) Act, 1974

(c)cause each part to be placed in a container which shall be marked and sealed and shall also be signed both by the person taking the sample and the occupier or his agent;