Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145(2)] [Section 145] [Entire Act] State of Karnataka - Subsection Section 145(2)(xxxiii) in Karnataka Education Act, 1983 (xxxiii)the opening of special night schools and conditions for their working and of parallel sections or classes in the institutions for linguistic minorities;