Section 2(b) in The West Bengal Government Townships (Extension of Civic Amenities) Act, 1975
(b)"civic amenity" includes roads, buildings, water-supply, street-lighting, drainage, conservancy and sewerage, sanitation, maintenance of public health, prevention or abatement of nuisance, registration of births and deaths, parks, gardens, recreation grounds, schools, hospitals and dispensaries, markets, work-shops, warehouses, godowns, factories, offices, industrial or commercial establishments, or any other convenience which the State Government may, by notification in the Official Gazette, specify to be an amenity;
