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State of Rajasthan - Section

Section 210 in Rajasthan Panchayati Raj Rules, 1996

210. Control of expenditure.

- Head of office must see that not only the total expenditure is kept within the limits of authorised appropriation, but also the funds allotted are expended in the interest and service of the Panchayati Raj Institution concerned and upon objects for which provision has been made. In order to exercise proper control, he should keep himself closely acquainted with the progress of expenditure, commitments and liabilities incurred but not paid.