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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(j) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(j)the restriction regarding the use of any site for purposes other than the erection or re-erection of building.