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[Cites 0, Cited by 0] [Section 9A(4)] [Section 9A] [Entire Act]

Union of India - Subsection

Section 9A(4)(b) in The Foreign Trade (Development and Regulation) Act, 1992

(b)“domestic industry” means the producers of goods (including producers of agricultural goods)—
(i)as a whole of the like goods or directly competitive goods in India; or
(ii)whose collective output of the like goods or directly competitive goods in India constitutes a major share of the total production of the said goods in India;