Rajasthan High Court - Jaipur
Pme Power Solutions (India) Ltd vs Airen Metals Pvt. Ltd on 25 August, 2022
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 21/2022
Pme Power Solutions (India) Ltd.
----Petitioner
Versus
Airen Metals Pvt. Ltd.
----Respondent
For Petitioner(s) : Ms Chandni Jain for Mr. D.D. Khandelwal For Respondent(s) : Mr. Raj Kumar Sharma for Mr. Ajay Kumar Agarwal HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 25/08/2022 It is informed by counsel for non-applicant that non-applicant has gone into liquidation.
Counsel for the applicant seeks time to move appropriate application.
Counsel for non-applicant seeks time to file reply. Reply be filed within a period of three weeks. List this matter on 12.10.2022.
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