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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Suresh Kumar vs . National Authority Of India And Ors. on 31 May, 2022

Bench: Sabina, Satyen Vaidya

Suresh Kumar Vs. National Authority of India and ors.

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CWP No.2401 of 2021 31.5.2022 Present: Ms. Veena Sharma, Advocate, for the petitioner.

Mr. K.D. Shreedhar, Sr. Advocate with Ms. Sneh Bimta, Advocate for respondent No.1. Mr. P.K. Bhatti, Deputy Advocate General, for the respondents­State.

Learned counsel for the petitioner seeks time to file rejoinder.

List again on 11.10.2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) 31 May, 2022 st Judge (mamta) ::: Downloaded on - 01/06/2022 20:05:21 :::CIS