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Bombay High Court

Shell India Markets Private Limited vs The Union Of India, Through Ministry Of ... on 21 June, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 SRS                                 1                            225-WP-10788-2012.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION


                         WRIT PETITION NO. 10788 OF 2012


 Shell India Markets Pvt. Ltd.                                   ... Petitioner

          Vs.

 The Union of India & Ors.                                       ... Respondents

                                         -------
 Mr.Hiren Chande i/b. PDS Legal for Petitioner.
 Ms.Swapna Gokhale i/b. Mr.Suresh Kumar for Respondents.
                                         -------
                                    CORAM :             DHIRAJ SINGH THAKUR &
                                                        ABHAY AHUJA, JJ.
                                    DATE           :    21st JUNE, 2022
 P.C. :

1. Learned Counsel for the Petitioner seeks an adjournment to have instructions in the matter.

2. List on 17th August, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) 1 of 1 ::: Uploaded on - 24/06/2022 ::: Downloaded on - 28/12/2022 18:15:14 :::