Bombay High Court
Shell India Markets Private Limited vs The Union Of India, Through Ministry Of ... on 21 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
SRS 1 225-WP-10788-2012.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 10788 OF 2012
Shell India Markets Pvt. Ltd. ... Petitioner
Vs.
The Union of India & Ors. ... Respondents
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Mr.Hiren Chande i/b. PDS Legal for Petitioner.
Ms.Swapna Gokhale i/b. Mr.Suresh Kumar for Respondents.
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CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 21st JUNE, 2022 P.C. :
1. Learned Counsel for the Petitioner seeks an adjournment to have instructions in the matter.
2. List on 17th August, 2022.
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