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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1) in The Assam Cattle Diseases Act, 1948

(1)On the issue of a notification under Section 10 a veterinary officer appointed for the infected area may inoculate every healthy animal of the species affected by or exposed to the contagious disease specified in the notification.