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State of Rajasthan - Section

Section 40 in The Rajasthan Municipalities Accounts Rules, 1963

40. Meter Reading Card.

- A meter reading card in form 20 shall be left with consumers which shall be hung in a suitable place in the premises so as to accessible to the Municipal authorities at all time. It shall be duty of the consumers to preserve meter reading cards and in the event of their being lost or damaged, to renew them, fee of 50 nP shall be charged for each renewal of a meter reading card, provided that no fee shall be charged for the renewal of a card which has been fully used up.