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Supreme Court - Daily Orders

Shiv Kumar Sharma vs The State Of Uttar Pradesh on 25 February, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.27                                COURT NO.9                 SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.5472/2019

     (Arising out of impugned final judgment and order dated 31-08-2018
     in SAD No.566/2018 passed by the High Court Of Judicature At
     Allahabad)

     SHIV KUMAR SHARMA                                                     Petitioner(s)

                                                      VERSUS

     STATE OF UTTAR PRADESH & ORS.                                         Respondent(s)

     (IA No.32543/2019-CONDONATION OF DELAY                        IN     FILING;   and,   IA
     No.32544/2019-EXEMPTION FROM FILING O.T.)


     Date : 25-02-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                    Ms. Manju Jetley, AOR
                                          Ms. Shanta Pandey, Adv.
                                          Mr. Sangam Singh Kochar, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.




Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2019.02.28
09:50:51 IST
Reason:                   (MUKESH NASA)                                  (SUMAN JAIN)
                          COURT MASTER                                  BRANCH OFFICER