Supreme Court - Daily Orders
Shiv Kumar Sharma vs The State Of Uttar Pradesh on 25 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.27 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.5472/2019
(Arising out of impugned final judgment and order dated 31-08-2018
in SAD No.566/2018 passed by the High Court Of Judicature At
Allahabad)
SHIV KUMAR SHARMA Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No.32543/2019-CONDONATION OF DELAY IN FILING; and, IA
No.32544/2019-EXEMPTION FROM FILING O.T.)
Date : 25-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Ms. Manju Jetley, AOR
Ms. Shanta Pandey, Adv.
Mr. Sangam Singh Kochar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.02.28 09:50:51 IST Reason: (MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER