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State of Manipur - Section

Section 29 in Manipur Societies Registration Act, 1989

29. Indemnity.

- No suit, prosecution or proceeding shall lie in any Civil or Criminal Court against the Registrar or against any officer appointed under section 22, and no suit or proceeding shall lie in any Civil Court against the State Government, :for anything in good faith done or intended to be done under this Act or rules.