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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Kerala - Subsection

Section 85(2)(iii) in Kerala Municipality Building Rules, 1999

(iii)Senior Town Planner/Town Planner of the District office of the Town and Country Planning Department or an officer not below the rank of a deputy town planner authorized.